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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The General Insurance (Emergency Provisions) Act, 1971

(4)The Custodian shall receive from the funds of the undertaking for the charge of management of which he is appointed under sub- section (1) such remuneration as the Central Government may fix.