Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(m) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (m)the estimated recurring expenditure course-wise or activity-wise, sources of finance and estimated expenditure per student;
