Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

NCT Delhi - Subsection

Section 254(1)(p) in The New Delhi Municipal Council Act, 1994

(p)any such other order or notice relating to or arising out of planned development under the provisions of this Act as may be prescribed by rules.