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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Nagaland - Subsection

Section 163(2)(f) in Nagaland Municipal Act, 2001

(f)Is exhibited within the airport or upon any wall or other property of the airport authority and relates to the airport administration of exhibited on any bus stand or transport terminal and relates to the bus or transport service; or