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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(1)The State Government may for bringing the Council into being in accordance with the provisions of this Act appoint the Director of Medical Services to be a Special Officer to conduct election of Council to be established for the first time after the commencement of this Act.