Supreme Court - Daily Orders
State Of U.P. vs Kanta Devi . on 12 January, 2010
ITEM NO.102 REGISTRAR COURT.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K GUPTA
Petition(s) for Special Leave to Appeal (Civil) No(s).17157/2009
STATE OF U.P.& ORS. Petitioner(s)
VERSUS
KANTA DEVI & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Shekhar Raj Sharma, Adv.
Mr. Anuvrat Sharma,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Await service on all the respondents.
List again on 15.3.2010.
(M.K. GUPTA) Registrar rd