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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(c) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(c)[ to recommend to the [Zilla Praja Parishad] [Substituted by Act No.25 of 1976.], the municipality concerned or the Public Works Department (Roads and Buildings) as the case may be, the undertaking of the construction and improvement of roads leading to sugarcane areas in the factory zone from out of the funds specially allotted by the Government for the purpose ;]