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State of Odisha - Section

Section 122 in The Orissa Motor Vehicles Rules, 1993

122. Spare wheel and tools.

(1)Every public service vehicle shall at all times be equipped with not less than one spare wheel or rim fitted with a pneumatic tyre in good and sound condition properly inflated and mounted in such a way that if can be readily dismounted and fitted to the vehicle in place of any one of the road wheels.
(2)Sub-rule (1) shall not apply to a public service vehicle during the completion of any journey during while it has been necessary to bring the spare wheel or rim and tyre into use.
(3)Every public service vehicle shall at all times be furnished with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair a puncture.