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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(2) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(2)In irrigation systems, where there are Distributory Committees all the Presidents and members of Managing Committee of the Distributory Committees in the Project Area, so long as they held such office, shall constitute the general body of the Project Committee.