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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The Indira Gandhi National Tribal University Act, 2007

(2)The constitution of the College Development Council, the term of office of its members and its powers and functions shall be prescribed by the Statutes:Provided that the College Development Council shall have adequate number of members from amongst the Scheduled ‘Tribes.