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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(8) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(8)Every register or other record referred to in sub-rule (7) shall be preserved by the employer in original for a period of three calendar years from the date of last entry therein.