Section 2(1)(bb) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(bb)“airport” means an aerodrome as defined in clause (2) of section 2 of the Aircraft Act, 1934 (22 of 1934);

Legal Document View