Section 51(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(2)The following shall form part of, or be paid into, the University Fund:-(a)any contribution or grant by the Government;(b)the income of the University from all sources, including income from fees and charges and sale proceeds of farm products;(c)bequests donations, endowments and other grants, if any, received by the University.
