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State of Uttar Pradesh - Section

Section 4 in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

4. Forms in which registers, records and returns are to be maintained or submitted.

- The following registers shall be maintained by each ginning and pressing factory in the forms contained in the Schedules shown against each:
Serial No. Name of Register Schedule containing the forms
1 2 3
1. Ginning Register ... ... Schedule 'A'
2. Pressing Register ... ... Schedule 'B'
3. Weekly return of cotton ginned ... ... Schedule 'C'
4. Weekly return of cotton pressed ... ... Schedule 'D'