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[Cites 0, Cited by 0] [Section 572] [Entire Act]

State of Telangana - Subsection

Section 572(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)carry a corpse or part of a corpse along any street without having and keeping the same decently covered or without taking such precautions to prevent risk of infection or injury to the public health as the Commissioner may, by public notice, from time to time, think fit to require;