Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35A(1)] [Section 35A] [Entire Act]

State of Assam - Subsection

Section 35A(1)(b) in Assam Public Procurement Act, 2017

(b)the subject-matter of procurement involves livestock, cotton, oilseeds or such other agricultural produces whose prices fluctuate frequently and in the opinion of the procuring entity the subject-matter of procurement cannot be usefully obtained by adopting the method of open competitive bidding or any other method.