Section 9 in Madhya Pradesh Bhu-Rajasava Sanhita (Seemankan) Niyam, 2018
9.
The dimensions and specifications of boundary marks constructed under sub-section (9) of section 129 shall be as per Schedule-I:Provided that till the authorization of the agencies under sub-rule (1) of rule 7, the dimensions and specifications of boundary marks shall be the same as specified immediately prior to the commencement of these rules.
