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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(7)(a) in Birsa Munda Tribal University Act, 2017

(a)have pursued approved course of study in the University or college unless exempted therefrom, in the manner prescribed by the Statutes, Ordinances, regulations or rules and have passed the examinations prescribed by the University, or