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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)speak in and otherwise take part in the proceedings, pertaining to matters of finance, of the Executive Council except voting;