Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(4)(ii) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(ii)the list finalised for the first time in relation to an urban area [x x x] [Omitted by M.P. Act No. 49 of 1976 (w.e.f. 1-4-1976).] shall take effect and be deemed to have come into force with effect from first day of April, 1966];