Madhya Pradesh High Court
Shyam Kumar Rathore vs The State Of Madhya Pradesh on 14 February, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 14 th OF FEBRUARY, 2023
WRIT PETITION No. 3447 of 2023
BETWEEN:-
1. SHYAM KUMAR RATHORE S/O SHRI SHANTI LAL
RATHORE, AGED ABOUT 34 YEARS, OCCUPATION:
GUEST FACULTY ITI(TRADE FITTER) GOVT. ITI
MANDSAUR (MADHYA PRADESH)
2. SHIVAM PARAS S/O SHRI BANE SINGH PARAS,
AGED ABOUT 23 YEARS, OCCUPATION: GUEST
FACULTY ITI(TRADE M RAC) GOVT. ITI
SHAJAPUR, DISTRICT SHAJAPUR (MADHYA
PRADESH)
3. JITENDRA KUMAR WASKEL S/O MAYARAM
WASKAL, AGED ABOUT 32 YEARS, OCCUPATION:
GUEST FACULTY ITI(ELECTRICIAN) GOVT. ITI
DHAMNOD, DISTRICT DHAAR (MADHYA
PRADESH)
4. MUKESH MOHBE S/O SHRI MUNNA LAL MOHBE,
AGED ABOUT 29 YEARS, OCCUPATION: GUEST
FACULTY ITI(MECHANIST) GOVT. ITI DHAMNOD,
DISTRICT DHAAR (MADHYA PRADESH)
5. SURESH KUMAR KHODE S/O SHRI SHOBHARAM
KHODE, AGED ABOUT 38 YEARS, OCCUPATION:
GUEST FACULTY ITI(DIESEL MECHANIC) GOVT.
ITI DHAMNOD, DISTRICT DHAAR (MADHYA
PRADESH)
6. BABU LAL NIGWAAL S/O GANGARAM NIGWAAL,
AGED ABOUT 32 YEARS, OCCUPATION: GUEST
Signature Not Verified
FACULTY ITI(TRADE FITTER) GOVT. ITI JOWAT,
DISTRICT ALIRAJPUR (MADHYA PRADESH)
SAN
Digitally signed by PREM SHANKAR
7. SANDEEP SOLANKI S/O SHRI SURESH SOLANKI,
MISHRA
Date: 2023.02.15 17:29:07 IST
AGED ABOUT 32 YEARS, OCCUPATION: GUEST
2
FACULTY ITI(MATH/DRAWING) GOVT. ITI
SONDWA, DISTRICT ALIRAJPUR (MADHYA
PRADESH)
8. JAYPAL MUWEL S/O SITARAM MUWEL, AGED
ABOUT 28 YEARS, OCCUPATION: GUEST FACULTY
ITI(WELDER) GOVT. ITI UMARBAN, DISTRICT
DHAR (MADHYA PRADESH)
9. RAMTIYA MEHTA S/O BAVAJIYA MEHTA, AGED
ABOUT 32 YEARS, OCCUPATION: GUEST FACULTY
ITI(TRADE ELECTRICIAN) GOVT. ITI SONDWA,
DISTRICT ALIRAJPUR (MADHYA PRADESH)
10. RUPAL KUMAR INDURKAR S/O GOPI CHAND
INDURKAR, AGED ABOUT 25 YEARS,
OCCUPATION: GUEST FACULTY ITI GOVT. ITI
BALAGHAT, DISTRICT BALAGHAT (MADHYA
PRADESH)
11. GANESH GOLHANI S/O SHRI MANAK LAL, AGED
ABOUT 29 YEARS, OCCUPATION: GUEST FACULTY
ITI(COPA) GOVT. ITI SHAHPURA, DISTRICT
DINDORI (MADHYA PRADESH)
12. MISS JAYSHREE SISODIYA D/O PRADEEP SINGH
SISODIYA, AGED ABOUT 31 YEARS, OCCUPATION:
GUEST FACULTY ITI(TRADE ELECTRONICS
MECHANIC) GOVT. ITI SHAJAPUR, DISTRICT
SHAJAPUR (MADHYA PRADESH)
13. ANAND CHOUKSEY S/O SHRI VIJAY CHOUKSEY,
AGED ABOUT 29 YEARS, OCCUPATION: GUEST
FACULTY ITI(FITTER) GOVT. ITI BURHANPUR,
DISTRICT BURHANPUR (MADHYA PRADESH)
14. PHOOL SINGH S/O SHRI VISHNU SINGH, AGED
ABOUT 28 YEARS, OCCUPATION: GUEST FACULTY
ITI GOVT. ITI KOHKA, DISTRICT UMARIA
(MADHYA PRADESH)
15. SUJEET KUMAR PRAJAPATI S/O SURESH PRASAD
PRAJAPATI, AGED ABOUT 30 YEARS,
OCCUPATION: GUEST FACULTY ITI JAITHARI,
DISTRICT ANUPPUR (MADHYA PRADESH)
16. JITENDRA GAUTAM S/O RAM BHUWAN GAUTAM,
Signature Not Verified
SAN AGED ABOUT 35 YEARS, OCCUPATION: GUEST
FACULTY ITI(MATH/DRAWING) GOVT. ITI
Digitally signed by PREM SHANKAR
MISHRA
MANGAWAN DISTRICT REWA (MADHYA
Date: 2023.02.15 17:29:07 IST
PRADESH)
3
17. MANGLA CHOUHAN D/O SHRI KISHORE
CHOUHAN, AGED ABOUT 30 YEARS,
OCCUPATION: GUEST FACULTY ITI(COPA) GOVT.
ITI JHABUA, DISTRICT JHABUA (MADHYA
PRADESH)
18. NEHA D/O PRAKASH CHANDRA, AGED ABOUT 29
Y E A R S , OCCUPATION: GUEST FACULTY
ITI(FITTER) GOVT. ITI RAMPURA, DISTRICT
NEEMUCH (MADHYA PRADESH)
19. PARMA THAKUR D/O SHRI BALLU SINGH
THAKUR, AGED ABOUT 29 YEARS, OCCUPATION:
GUEST FACULTY ITI(ELECTRICIAN) GOVT. ITI
RAMPURA, DISTRICT NEEMUCH (MADHYA
PRADESH)
20. DEEPANJAY GAUTAM S/O RAVENDRA PD.
GAUTAM, AGED ABOUT 29 YEARS, OCCUPATION:
GUEST FACULTY ITI(TRADE WELDER) GOVT. ITI
KUSMI, DISTRICT SIDHI (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI M.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY TECHNICAL EDUCATION
AND SKILL DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE JOINT DIRECTOR, SKILL DEVELOPMENT
REWA DISTRICT REWA (MADHYA PRADESH)
3. THE JOINT DIRECTOR, I N D O R E DISTRICT
INDORE (MADHYA PRADESH)
4. THE DIRECTOR, SKILL DEVELOPMENT
DEPARTM ENT NEAR SAI MANDIR, NARMADA
ROAD, JABALPUR, DISTRICT JABALPUR
(MADHYA PRADESH)
5. THE JOINT DIRECTOR, SKILL DEVELOPMENT,
G WA L I O R DISTRICT GWALIOR (MADHYA
PRADESH)
Signature Not Verified
SAN
6. ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION(AICTE), THROUGH ITS CHAIRMAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2023.02.15 17:29:07 IST
NELSON MANDELA ROAD, VASANT KUNJ, NEW
4
DELHI (DELHI)
.....RESPONDENTS
(BY SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENTS
NO.1 TO 5 AND SHRI A.K. CHAURASIA - ADVOCATE FOR RESPONDENT
NO.6)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Office objection on jurisdiction is overruled. Shri B.D.Singh - Government Advocate takes notice for respondents No.1 to 5 and Shri A.K. Chaurasia - Advocate accepts notice for respondent No.6.
Learned counsels for the parties submit that the matter is covered by the order dated 26.04.2022 passed by this Court in W.P. No. 6159 of 2022 and other connected matters. Hence, they plead that this petition be also disposed off on the same terms.
In view of the request made by the learned counsels for the parties, this petition is disposed off in terms of the order passed by this Court on 26.04.2022 in W.P. No. 6159 of 2022 and other connected matters.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
SAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2023.02.15 17:29:07 IST