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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2) in The Board's Excise Rules, 1965

(2)Licences for the home-brewing of pachwai may be granted to any household in the areas specified below only after the fees prescribed in each case is paid before the licence is issued.Balasore-Rs. 2 per household per annum.Angul and Khondmals-Re. 1 per household per annum.