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State of Tamilnadu - Section

Section 8 in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

8. Certificate of registration.

- On receipt of an application for registration of a clinical establishment, the competent authority shall, after satisfying itself that the applicant fulfils all the requirements of the Act and these rules, grant a Certificate in Form-II within one eighty days from the date of receipt of the application. The Certificate of Registration is non-transferable.