Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 563A] [Entire Act] State of Kerala - Subsection Section 563A(2) in Kerala Municipality Act, 1994 (2)The "Citizens' Charter" shall be renewed and updated periodically at least once in a year.]
