Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40B(5)] [Section 40B] [Entire Act]

State of Gujarat - Subsection

Section 40B(5)(c) in Gujarat Primary Education Act, 1947

(c)"Tribunal" means a Tribunal constituted under section 40F.