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State of Haryana - Section

Section 5A in The Punjab Entertainments Duty Rules, 1956

5A. [ Commission for sale of entertainment duty stamp. - Every stamp vendor duly authorised by the Collector under rule 6 to sell entertainment duty stamps shall be entitled to a Commission at the rate of 3% on the purchase value of such stamps sold by him at the cities/towns, namely, Ambala Cantt, Yamuna Nagar, Sadhaura, Smalkha, Assandh and Uklana] [See Notification dated 13.9.1956.].