Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 67G in The Rajasthan Excise Rules, 1956 67G. Licence for group of shops. - Nothing in these rules shall prevent a group of shops being put to auction under the guarantee system or tenders being invited, or to an offer under rule 67-B being made, for a group of shops jointly.
