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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(1)The fees payable for granting certified copies or certified extracts from the record of rights shall be as follows:- [Fees] [Corrected by Memo No. 120010/D.O.(A&R)/88-2, Revenue (A&R) 8-8-1989. ] for every copy of the extract given for a survey or sub-division Rs.2/- (Rupees two only).