Madhya Pradesh High Court
Vikki @ Netrapal Singh vs The State Of Madhya Pradesh on 5 December, 2018
The High Court of Madhya Pradesh Cri. Appeal No. 9175/2018 (Vikki @ Netrapal Singh vs. State of MP & others) Gwalior, 05.12.2018 Shri Ajay Singh Raghuvanshi, Advocate for the petitioner.
As prayed, list next week.
(Rajeev Kumar Shrivastava) (yog) Judge YOGESH VERMA 2018.12.06 16:52:03 +05'30'