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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(2)(d) in Gujarat Primary Education Act, 1947

(d)in the case of a district school board, such portion of the income of the district local board as the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may fix under sub-section (1) of section 41;