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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 32 in The Legal Metrology Act, 2009

32. Penalty for failure to get model approved.—

Whoever fails or omits to submit model of any weight or measure for approval, shall be punished with fine which may extend to twenty thousand rupees and for the second or subsequent offence, with imprisonment for a term which may extend to one year and also with fine.