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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxvii) in The Gujarat Ayurved University Act, 1965

(xxvii)to appoint examiners, to fix their remuneration and to arrange for the conduct of and for publishing the results of [all examinations and other tests held by the University other than those held by the Board of the Post-Graduate Teaching and Research] [Substituted for 'the University examinations and other tests' by Gujarat No. 30 of 2003, dated 19th September 2003.];