Bombay High Court
Skf India Limited (Skf) vs M/S. Bearings And Bearings on 8 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 23 OF 2021
Skf India Limited (skf) ....PETITIONER
V/S
M/s. Bearings And Bearings ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 8th March, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 15/03/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 09/03/2021 ::: Downloaded on - 09/03/2021 22:06:50 :::