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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Mines Rules, 1955

(2)The [first-aid] [ Substituted by G.S.R. 239, dated 3.2.1965.] room shall be situated at a convenient place on the surface of the mine and shall be used only for first-aid [* * *] [ The words " and ambulance" omitted by G.S.R. 239, dated 3.2.1965.] work.