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[Cites 0, Cited by 169]

Supreme Court of India

Commissioner Of Income-Tax And Ors. vs Ranchi Club Ltd. on 1 August, 2000

Equivalent citations: [2001]247ITR209(SC), AIRONLINE 2000 SC 562

Bench: S.P. Bharucha, S.S.M. Quadri, N. Santosh Hegde

JUDGMENT

1. We have heard learned counsel for the appellant. We find no merit in the appeals.

2. The civil appeals are dismissed. No order as to costs.