Supreme Court of India
Commissioner Of Income-Tax And Ors. vs Ranchi Club Ltd. on 1 August, 2000
Equivalent citations: [2001]247ITR209(SC), AIRONLINE 2000 SC 562
Bench: S.P. Bharucha, S.S.M. Quadri, N. Santosh Hegde
JUDGMENT
1. We have heard learned counsel for the appellant. We find no merit in the appeals.
2. The civil appeals are dismissed. No order as to costs.