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Andhra Pradesh High Court - Amravati

M/S. Llr Constructions, vs Sri G. Sai Prasad Ias, on 17 October, 2025

{ORIGINAL JURISDICRON):
TWO THOUSAND AND TWENTY FIVE
SPRESENT:
THE HONOURABLE MS JUSTICE BS BHANUMATHI
CONTEMPT CASE NO: 1928 OF 2025
Setween:
WS.LLR Constructions, Represented by its Managing  Partiner

L.Lokeswara Renely, S/o. late Nagarainam Reddy, aged 53 years, Rio.

Net

mem
eed

D.Noo- Tat. Maiyam Paipalle (}, Muthukur: (P), Thavanampalle iM),
Chittoor istrict,
. Petitioner Petitioner
AND
1. Sri G.Sal Prasad, IAS, Principal Secretary, Department c of frrigation and
Water Resources, Secretariat, Velaganud!, Guntur District...

or Surnith Kumar, LAS, District Collectar, Chittoor District.

6 NY

Sr G.Murall Kumar, Executive Engineer, WRI, fri 'gat ian DNvis
Chittoor, Chittoor District,
4. Sr Piyush Kumar, IAS, Principal Secretary, Department of Finance ans
Manning, Secretariat, Velagapuc, Guntur District. |
. &onemnoars/Res 1, 3,3 4&5
WHEREAS the Pelitioner has presented under Sections 16 fo 12 of the
Contempt of Courts Act 1971, above case thrat: igh is counsel Sri Rarnesh
Babu Tatum, praying that this Hon'ble High Court mey be pleased io ounish
the respondents herein for willful disobedience of the orders in W. PNG TSQFS
af 2084, dated 09.12 2024:

WHEREAS the said case coming an for hearing an this day and
whereas the High Court upon perusing the affidavit field herein and + upan

hearing the order of High Court dafed 01.08 uso made herein and upon


"he arguments of Sd Ramesh Babu Talluri, Advocate for the Pelifioner

os;

T Chandana, Counsel representing Sri Yo Soma Ralu, Advacate for

sndent Nos. i in 4, made the following

"Wis .T.Chandana, iearnecd counsel representing the learned

counsel for the respondants No.1 te 4 requested time for counters.
Post on 14.77.2025 for fling counters.

HW the respondents fail to file counter, they shall appear before this

cagurt.*

#TRUE COPY!

TO,

weedy
¢

sri Sai Prasad, IAS, Principal Secretary, Department of Inigation and
Water Resources, Secretarial, | Velagapudi, Gaurtur Distniel (By Special
Messenger}

=. Sri Sumith Kumar HAS. District Cotiector, Chittoor District. ~

* eR LY

ar.

of
ed

ees

Chittoor, Chifiac of District (Addressee Noa.2 and 3 by RPAQ)

De

on Piyush Kumar, iAS, Principal Secretary, Depariment of Finance and
Fianning, Secretarial, Velagapudi, Guntur District (By Speci
Messenger

HB. One CC to Sri ¥ Soma Raju, Advonais [OPUC

7. (ine spare copy.


~ HIGH COURT

SS8,J

DATED TO 2088

NOTE: POST ON 14.97 2028.

ORDER

GG.NO.1926 of 2028 OHRECTION