Section 1(3) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960
(3)It shall come into force on such [date] [8th day of October, 1962 (vide G.N.E. & S.W.D. No. ANM 2061 C(i) dated 19th September, 1962).] as the State Government may, by notification in the Official Gazette, appoint.
