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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(4) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(4)The provisions of sub-rules (1) to (3) shall mutatis mutandis, apply to the elections of the Chairperson of the Distributory Level Association, Canal Level Association, Project Level Association and the Lift Irrigation Water Users' Association.