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Madras High Court

R.Manjunath vs The State Of Tamil Nadu on 2 July, 2018

Author: Satrughana Pujahari

Bench: Satrughana Pujahari

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.07.2018
CORAM
THE HONOURABLE MR.JUSTICE SATRUGHANA PUJAHARI
W.P.Nos.16121 and 16125 of 2018
and
WMP.Nos.19153 to 19157 of 2018


                                                                                                                              
R.Manjunath			 ... 		Petitioner in W.P.No.16121
						   	of 2018

J.Sathiamoorthy			...		Petitioner in W.P.No.16122
							of 2018

V.Arivalaghan			...		Petitioner in W.P.No.16123
							of 2018

J.Jesudoss				...		Petitioner in W.P.No.16124
							of 2018

S.Usha				...		Petitioner in W.P.No.16125
							of 2018

							..vs..

1. The State of Tamil Nadu
    Rep. by Secretary to Government
    Higher Education Department
    Fort St. George, Chennai 600 009.

2. The Registrar (incharge)
    Annamalai University
    Annamalai Nagar
    Chidambaram-2.		...		Respondents in all W.P.'s

Prayer in all W.P's:-  Writ Petition filed under Article 226 of the Constitution of India praying for a writ of Certiorarified Mandamus calling for the records relating to the impugned order of the 2nd respondent in Ref.No.C1-10/21851/2018 dated 2.04.2018 quash the same and consequently forbearing the respondents herein from in any way affecting the service conditions of the petitioner as a Liaison Officer in the existing scale of pay or in any way altering the servicce conditions of the petitioner without following the due process of law. 

			For Petitioner	:   Ms.T.P.Kuil Mozhi

  			For Respondents   :   Mrs.P.Kavitha (R1)
						    Government Advocate
						    Mr.Issac Mohanlal (R2)
						    for M/s.Issac Chambers 						    

				C O M M O N  O R D E R	

Mrs.P.Kavitha, Government Advocate takes notice for the first respondent. Mr.Isaac Mohanlal, Senior Counsel takes notice for the second and third respondents.

2. In view of the order passed in W.P.Nos.13873 to 13876 of 2018, nothing survives in these writ petitions to issue notice.

3. Accordingly, these writ petitions also stand closed and shall be guided by the order passed in the aforesaid batch. Consequently, all the Writ Miscellaneous Petitions filed in these writ petitions also stand closed. No costs.


09.07.2018
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SATRUGHANA PUJAHARI, J

arr


To

1. The State of Tamil Nadu

Rep. by Secretary to Government Higher Education Department Fort St. George, Chennai 600 009.

2. The Registrar (incharge) Annamalai University Annamalai Nagar Chidambaram-2.

W.P.Nos.16121 and 16125 of 2018 and WMP.Nos.19153 to 19157 of 2018 02.07.2018