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[Cites 0, Cited by 2] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Higher Secondary Education Act, 1984

(2)The Council may appoint such officers and employees as it may consider necessary for the efficient discharge of its functions under this Act on such terms and conditions as may be determined by regulations made by the Council subject to the approval of the Government.