Section 33(1)(k) in Estate Duty act, 1953

[Cites 0, Cited by 4] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(k) in Estate Duty act, 1953

(k)moneys earmarked under policies of insurance of declarations of trust or settlements effected or made by a deceased parent or natural guardian for the marriage of any of his female relatives dependent upon him for the necessaries of life, to the extent of rupees five thousand in respect of the marriage of each of such relatives.

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Union of India - Subsection

Section 33(1)(k) in Estate Duty act, 1953