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Supreme Court - Daily Orders

Usha Kwatra And Ors. Thr. Attorney ... vs Usha Kwatra . Thr. Attorney Holder on 30 July, 2015

Bench: Jagdish Singh Khehar, S.A. Bobde

                                          IN THE SUPREME COURT OF INDIA

                                           CIVIL APPELLATE JURISDICTION

                                  REVIEW PETITION (C) NOS.1596-1597 OF 2015
                                                     IN
                               SPECIAL LEAVE PETITION (C) NOS. 7833-7834 OF 2015

     Usha Kwatra & Ors.
     through Attorney Holder                                                 … Petitioners
                                                          versus

     Sita Rani Chopra & Ors.                                                 …Respondents

                                                       O R D E R

The instant petition has been filed by the petitioners seeking review of the order dated 20.3.2015 passed by this Court dismissing the above mentioned special leave petitions.

Having carefully perused the petitions for review and the papers annexed in support thereof, we do not find any error apparent on the face of the record warranting reconsideration of the order impugned.

The review petitions are, accordingly, dismissed.

.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (S.A. Bobde) New Delhi;

July 30, 2015.

Signature Not Verified

Digitally signed by Parveen Kumar Chawla Date: 2015.07.30 17:34:18 IST Reason:

CHAMBER MATTER                                       SECTION IVB

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1596-1597/2015 In SLP(C) No. 7833-7834/2015 USHA KWATRA AND ORS. THR. ATTORNEY HOLDER Petitioner(s) VERSUS SITA RANI CHOPRA AND ORS. Respondent(s) Date : 30/07/2015 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed.


(Renuka Sadana)                         (Parveen Kr. Chawla)
 Court Master                                AR-cum-PS
[signed order is placed on the file]