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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(xxi) in Uttar Pradesh Municipal Corporation Act, 1959

(xxi)the construction and maintenance of public markets and slaughterhouses, [tanneries] [Inserted by U.P. Act 12 of 1994 (w.e.f. 30-05-1994).] and the regulation of all markets and slaughterhouses;