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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(4)(f) in The West Bengal University of Health Sciences Act, 2002

(f)if any urgent action by the Academic Council becomes necessary, the Chairman of the Academic Council may permit the business to be transacted by circulation of papers to the members of the Academic Council. The action proposed to be taken shall not be taken unless agreed to by a majority of members of the Academic Council. The action so taken shall forthwith be intimated to all the members of the Academic Council. The papers shall be placed at the next meeting of the Academic Council for confirmation.