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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)Notwithstanding anything contained in rule 21, if bio-medical waste is generated by him, the doctor shall handle those wastes as per the provisions of Bio-Medical Waste (Management and handling) Rules, 1998.