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State of Bihar - Section

Section 77 in The Bihar Panchayat Election Rules, 2006

77. Counting of votes.

- As far as possible, the counting of votes will be continuous. If counting has to be suspended, the ballot-papers and other papers will be kept in safety and duly sealed. The candidate or the Election Agent or the Counting Agent present may affix his/her seal, if he/she so desires.