Madhya Pradesh High Court
The State Of Madhya Pradesh vs Laxman Prasad Raikwar on 29 June, 2018
1 RP-868-2018
The High Court Of Madhya Pradesh
RP-868-2018
(THE STATE OF MADHYA PRADESH Vs LAXMAN PRASAD RAIKWAR)
1
Jabalpur, Dated : 29-06-2018
Smt. Namrata Agrawal, learned Government Advocate for the
petitioner.
Let a copy of the Review Petition by supplied to Shri Mahendra
Pateria, who represented the petitioner in the original writ petition.
List the matter in the next week.
Office is directed to reflect the name of Shri Mahendra Pateria as
the counsel for respondent in the daily cause list.
(VIJAY KUMAR SHUKLA) JUDGE Amitabh Digitally signed by AMITABH RANJAN Date: 2018.07.01 21:12:58 -07'00'