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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)The Enquiring Officer should ascertain whether or not the applicant is a member of a co-operative society which has facilities for giving fertilizers on credit and the fact should be specifically noted under item 3 (c) of the reverse of the application form.