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Supreme Court - Daily Orders

Nanhe Singh vs State Of Uttarakhand on 27 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.4                                COURT NO.6                 SECTION II

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     IA No.88592/2017 & IA No.88596/2017 in Criminal Appeal                           No(s).
     905-908/2013

     NANHE SINGH                 & ORS.                                     Appellant(s)

                                                      VERSUS

     STATE OF UTTARAKHAND                                                   Respondent(s)

     (and IA No.88592/2017-I/A FOR BAIL and IA No.88596/2017-EXEMPTION
     FROM FILING O.T.)


     Date : 27-10-2017 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellant(s)                     Mr. Krishna Pal Singh, AOR
                                          Ms. Anvita Aparajita, Adv.
                                          Mr. Madhavendra Singh, Adv.

     For Respondent(s)                    Mr. Jatinder Kumar Bhatia, AOR
                                          Mr. Ashutosh Kumar Sharma, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Mr. Jatinder Kumar Bhatia accepts notice.

Reply be filed within three weeks.

List after four weeks.

(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.10.28 12:13:11 IST Reason: