Supreme Court - Daily Orders
Nanhe Singh vs State Of Uttarakhand on 27 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.4 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA No.88592/2017 & IA No.88596/2017 in Criminal Appeal No(s).
905-908/2013
NANHE SINGH & ORS. Appellant(s)
VERSUS
STATE OF UTTARAKHAND Respondent(s)
(and IA No.88592/2017-I/A FOR BAIL and IA No.88596/2017-EXEMPTION
FROM FILING O.T.)
Date : 27-10-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Krishna Pal Singh, AOR
Ms. Anvita Aparajita, Adv.
Mr. Madhavendra Singh, Adv.
For Respondent(s) Mr. Jatinder Kumar Bhatia, AOR
Mr. Ashutosh Kumar Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. Jatinder Kumar Bhatia accepts notice.
Reply be filed within three weeks.
List after four weeks.
(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.10.28 12:13:11 IST Reason: