Delhi High Court - Orders
Winzo Games Private Limited vs Google Llc And Ors on 27 August, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 222/2023 & I.A. 7153/2023
WINZO GAMES PRIVATE LIMITED .....Plaintiff
Through: Ms. Raghavi Shukla, Advocate
versus
GOOGLE LLC AND ORS. .....Defendants
Through: Mr. Aditya Mathur, Advocate for D-1
and D-2.
Dr. Sheetal Vohra, Ms. Rashmi
Singh, Mr. Rahul Dwivedi, Advocates
for D-3
Ms. Deepika Pokharia, Advocate for
D-5
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 27.08.2025 At joint request, list on 22.01.2026.
MANMEET PRITAM SINGH ARORA, J AUGUST 27, 2025/mt This is a digitally signed order.
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