Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Winzo Games Private Limited vs Google Llc And Ors on 27 August, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~20
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 222/2023 & I.A. 7153/2023
                                    WINZO GAMES PRIVATE LIMITED                                                     .....Plaintiff
                                                                  Through:            Ms. Raghavi Shukla, Advocate

                                                                  versus

                                    GOOGLE LLC AND ORS.                                                .....Defendants
                                                 Through:                             Mr. Aditya Mathur, Advocate for D-1
                                                                                      and D-2.

                                                                                      Dr. Sheetal Vohra, Ms. Rashmi
                                                                                      Singh, Mr. Rahul Dwivedi, Advocates
                                                                                      for D-3

                                                                                      Ms. Deepika Pokharia, Advocate for
                                                                                      D-5

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 27.08.2025 At joint request, list on 22.01.2026.

MANMEET PRITAM SINGH ARORA, J AUGUST 27, 2025/mt This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:09:12